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Bombay High Court

Vassudev Yesso Naik And Anr vs Shripad Yesso Naik And 17 Ors on 6 February, 2026

2026:BHC-GOA:196
2026:BHC-GOA:196



                                                    Mca-66-2026 & mca-67-2026


          Suzana

                           IN THE HIGH COURT OF BOMBAY AT GOA

                 MISCELLANEOUS CIVIL APPLICATION NO. 66 OF 2026
                                      IN
                         WRIT PETITION NO.592 OF 2023
                                    WITH
                 MISCELLANEOUS CIVIL APPLICATION NO. 67 OF 2026
                                      IN
                         WRIT PETITION NO.592 OF 2023


               Vassudev Yesso Naik And Anr.                                                    .... Applicants.

                                        Versus

               Shripad Yesso Naik And 17 Ors.                                               .... Respondents




          Mr. Ashwin N. Ramani, Advocate for the Applicants.

          Mr. S. D. Lotlikar, Senior Advocate with Ms. Priyadarshini Volvoikar,
          Advocate for Respondent No.1, 19 and 20.

          Mr. Rajdeep Prabhugaonkar and Mr Rasik Borkar, Advocate for
          Respondents No.2 to 7.


                                                  CORAM: VALMIKI MENEZES, J.

DATED: 6th FEBRUARY, 2026.

P.C.

1. Registry to waive office objections and register the matter.

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2. In view of the no objection granted by the Respondents, the application is allowed. The cause-title shall be amended in the manner stated in the prayer clause of the applications. Amendment to be carried out forthwith.

3. The Miscellaneous Civil Applications stand disposed of.

VALMIKI MENEZES, J.

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