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State of Bihar - Section

Section 18 in Bihar State Registered Dealers Accidental Death Grants Scheme, 2014

18.

Department of Commercial Taxes shall have the powers to amend these Schemes and issue instructions from time to time for implementation of the scheme.Form - IRelating to information of accidental death for the Claim of grant" under Bihar State Registered Dealers Accidental Death Grant Scheme, 2014(Triplicate*)To,The Circle-in-ChargeName of Circle-Subject: Information of accidental death of registered dealer.Sir,It is informed that the following registered dealer has died in accident, details thereof are as follow:-