Calcutta High Court (Appellete Side)
Swapan Kr. Naskar vs T. Ratnakar Rao on 7 January, 2019
Author: Debangsu Basak
Bench: Debangsu Basak
z 1
33. 07.01.
Sd3 2019 C.P.A.N. 722 of 2018
Swapan Kr. Naskar.
Versus
T. Ratnakar Rao.
in
W.P. 20274 (W) of 2017 Mr. Debanjan Das ...for the petitioner.
The petitioner complains of violation of order dated August 29, 2017.
The petitioner will serve a copy of the application on the alleged contemnor and will file affidavit-of-service on the next date of hearing.
List the writ petition on January 29, 2019 under the same heading.
(Debangsu Basak, J.)