Section 2 in The Itki Tuberculosis Sanatorium (Regulation of Buildings) Rules, 1953
2.
In these Rule -(a)"the Act" means the Itki Tuberculosis Sanatorium (Regulation of Buildings) Act, 1951;(b)"Section" means a Section of the Act;(c)"member" means a member of the Sanatorium Local Authority; and(d)all words and expressions used in these Rules and not defined but defined in the Act shall have the same meanings as in the Act.
