Section 88(3)(iii) in The Meghalaya Co-operative Societies Rules

[Cites 0, Cited by 0] [Section 88(3)] [Section 88] [Entire Act]

State of Meghalaya - Subsection

Section 88(3)(iii) in The Meghalaya Co-operative Societies Rules

(iii)affixing a copy of the summons or notice at the last known place of residence or business of the person concerned through any office bearer or employee of the society, when he refuses to accept the notice and sign the acknowledgement or he cannot be found.

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State of Meghalaya - Subsection

Section 88(3)(iii) in The Meghalaya Co-operative Societies Rules