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NCT Delhi - Section

Section 14 in The Delhi School Education Rules, 1973

14. Provision for multiple entry in schools.

- Save as otherwise provided elsewhere in these rules, the Administrator may make arrangements, at any time of the year, for the admission of those students, who have discontinued studies, in any class of a recognised school to which he is, on a test, by such school, found to be suitable for admission for whole-time studies.