Delhi High Court - Orders
Rural Electrification Corporation ... vs Union Of India & Ors on 18 November, 2020
Author: Jyoti Singh
Bench: Jyoti Singh
$~A-19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5063/2020
RURAL ELECTRIFICATION CORPORATION
OFFICERS ASSOCIATION ..... Petitioner
Through: Mr.Rakesh K Khanna, Sr. Advocate
with Mr.Pramod Gupta, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mrs. Bharathi Raju, CGSC for R-1
and R-3.
Mr.Anand Varma and Mr.Abhishek
Prasad, Advocates for R-2.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 18.11.2020 Hearing has been conducted through Video Conferencing. List on 08.12.2020.
JYOTI SINGH, J NOVEMBER 18, 2020 sr