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State of Haryana - Section

Section 9 in The Punjab Borstal Rules

9. Feeding, clothing and bedding.

- Subject to the sanction of the [State] [Substituted by the Adaptation of Laws Order, 1950.] Government the Director shall prescribe in respect of each grade of inmates and season a scales for diet, clothing and bedding and may also prescribe uniforms for each grade.He shall also prescribe good conduct and other badges of distinctive token to be worn on the clothing.