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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(9) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(9)Within three days of the date of meeting, an attested copy of the minutes of the proceedings of such meeting shall be sent to the Director, the Board and the Government.