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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Madhya Pradesh - Subsection

Section 61(2) in The M.P. Factories Rules, 1962

(2)In pursuance of the provisions of sub-section (4) of Section 28, in respect of any class or description of hoists or lifts specified in first column of the following Schedule, the requirements of Section 28 specified in the second column of the said Schedule and set opposite to that class of description of hoists or lifts shall not apply.