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Madhya Pradesh High Court

M/S Texmo Pipes And Products Limited vs The Principal Commissioner Of Income ... on 7 March, 2017

ITA-127-2016

(M/S T EXIVIO PIPES AND PRODUCTS LIMITED Vs THE PRINCIPAL COMMISSIONER OF
INCOME TAX)

07-03-2017

List after 8 weeks as the issue involved in the matter is pending consideration before the Supreme Court. (RAJENDRA MENON) (SMT. ANJULI PALO) ACTING CHIEF JUSTICE JUDGE mrs. mishra