Madhya Pradesh High Court
M/S Texmo Pipes And Products Limited vs The Principal Commissioner Of Income ... on 7 March, 2017
ITA-127-2016 (M/S T EXIVIO PIPES AND PRODUCTS LIMITED Vs THE PRINCIPAL COMMISSIONER OF INCOME TAX) 07-03-2017
List after 8 weeks as the issue involved in the matter is pending consideration before the Supreme Court. (RAJENDRA MENON) (SMT. ANJULI PALO) ACTING CHIEF JUSTICE JUDGE mrs. mishra