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Union of India - Section

Section 10 in Performing Animals (Registration) Rules, 2001

10. Inspection of register:-

The register kept for the purpose of these rules shall be open to inspection during office hours on any working day on payment of a fee of twenty rupees and any person may take extract therefrom or may require the prescribed authority to issue to him a certified copy of any entry made therein on payment of a fee of fifty rupees.