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[Cites 0, Cited by 0] [Section 44(15)] [Section 44] [Entire Act]

State of Uttarakhand - Subsection

Section 44(15)(h) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(h)state whether the decisions on disposal of surplus or assessment of deficit, of the general body, at its previous annual general meeting were implemented correctly and completely or not.