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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Uttar Pradesh - Subsection

Section 62(c) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(c)Contribution of employer as well as the contribution of external employer go in the Provident Fund Account of Mill employee or contribution be given in any other amount for which the employer he eligible after his retirement as prescribed by the Appointing Authority.