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[Cites 0, Cited by 0] [Section 85(8)] [Section 85] [Entire Act]

State of Andhra Pradesh - Subsection

Section 85(8)(b) in The Andhra Pradesh Reorganisation Act, 2014

(b)the regulation of supply of power generated to the authority in-charge of the distribution of power having regard to any agreement entered into or arrangement made covering the Government of the existing State of Andhra Pradesh and any other State or Union territory;