- On the presentation of a challan with an order for the issue of spirit, the officer-in-charge must issue the full amount specified in the order on the back of the challan by actual measure, measured by gallon measures, in presence of the retail vendor or his agent, issued by a superior officer. The receipt of the spirit must be endorsed by the retail vendor upon the back of the challan.The officer-in-charge will note on the duplicate licence the actual strength and quantity of the liquor issued for the shop and the date of issue.
