Section 1953 in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955
1953.
S.R.O. 891, dated the 9th March, 1957. - In exercise of the powers conferred by Section 19 of the Medicinal and Toilet Preparations (Excise Duties) Act 1955 (16 of 1955), the Central Government hereby makes the following Rules, namely :-
