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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(2)(j) in The Orissa Labour Welfare Fund Act, 1996

(j)the registers and records to be maintained by the Board or its officer and staff under this Act including the register to be kept separately for the account of unpaid accumulations;