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State of Odisha - Section

Section 16 in The Orissa Public Libraries Act, 2001

16. Annual Report.

- The Director shall, within six months from the end of every year, prepare an annual report and the progress made by the Library Authority in providing library services in the State in that year and submit it to Government together with such information and particulars as may be prescribed which shall be laid on the Table of the Orissa Legislative Assembly.