Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56B] [Entire Act] State of Rajasthan - Subsection Section 56B(20) in The Rajasthan Agricultural Produce Markets Rules, 1963 (20)Any person who contravenes the provisions of this rule shall on conviction be punishable with a fine which may extend to two hundred rupees.