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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(2) in Nagpur rules Relating to the Election of Councillors

(2)[ The polling officer shall close a polling station at the hour fixed for the closing of the poll under rule 1 and shall not thereafter admit any elector into the polling station :Provided that, all electors present at I he polling station before it is closed shall be allowed to cast their votes.