Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(n) in Tamil Nadu Dr. Ambedkar Law University Act, 1996 (n)"teachers" means Professors, Readers, Lecturers, whether full time or part-time Lecturers (Senior Scale); Lecturers (Selection Grade)
