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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(2)(i) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(i)immediately devolve on the second-in-command, if one has been so appointed; or on the senior most officers next to him and in such case the information shall be given to all superior officers without any delay;