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[Cites 0, Cited by 0] [Section 395] [Entire Act]

State of Odisha - Subsection

Section 395(2) in The Orissa Municipal Corporation Act, 2003

(2)The provisions of this Act and of any rules or bye-laws made thereunder as to the level of land width of public streets and height of buildings abutting thereon shall apply also in the case of streets referred to in Sub-section (1) and all the particulars referred to in that Sub-section shall be subject to approval by the Standing Committee.