Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3A] [Entire Act] State of Odisha - Subsection Section 3A(d) in The Shri Jagannath Temple Rules, 1960 (d)for journeys performed in any other mode, an amount equal to first class train fare or upper class bus fare, whichever is less.
