Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act] State of Maharashtra - Subsection Section 59(1)(d) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965 (d)during the absence of the President to exercise the powers and to perform the duties of the President.