Delhi High Court - Orders
Bosch Chassis System India Pvt. Ltd vs Director General Of Foreign Trade & Ors on 26 September, 2024
$~54
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11039/2020
BOSCH CHASSIS SYSTEM INDIA PVT. LTD. .....Petitioner
Through: Ms. Archana Sharma, Adv. with Mr.
Navneet Tanwar, Adv.
versus
DIRECTOR GENERAL OF FOREIGN TRADE
& ORS. .....Respondents
Through: None.
CORAM:
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 26.09.2024
1. An adjournment slip has been moved on behalf of the Respondents.
2. Learned Counsel for the Petitioner objects to the adjournment.
3. List along with W.P.(C) 11013/2020 on 30.09.2024.
4. The Respondents shall also similarly take instructions in the matter as directed in W.P.(C) 11013/2020 today.
TARA VITASTA GANJU, J SEPTEMBER 26, 2024/SA Click here to check corrigendum, if any This is a digitally signed order.
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