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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73(1) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(1)There shall be established a Fund of the nature of an imprest entitled the Contingency Fund of the Board into which shall be paid from and out of the Fund of the Board a sum of ten lakhs of rupees.