Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 61 in The Andhra Pradesh Contract Labour (Regulation and Abolition) Rules, 1971 61. The first-Aid box shall be kept in-charge of a responsible person who shall always be readily available during the working hours of the establishment.
