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State of Arunachal Pradesh - Section

Section 1 in Arunachal Armed Police Act, 1993

1. Short title, extent and commencement.

(1)This Act may be called the Arunachal Armed Police Act, 1993.
(2)It extends to the whole of Arunachal Pradesh.
(3)It shall come into force on such date as the State Government may appoint by notification in the official Gazette in this behalf.