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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Himachal Pradesh - Subsection

Section 23(1)(a) in The Himachal Pradesh Housing and Urban Development Authority Act, 2004

(a)that any street laid out or altered by the Authority has been duly levelled, paved, metalled, fledged, channeled, sewered and drained as required for the housing and development scheme;