53. Operation of the [Code of Criminal Procedure, 1973] [Substituted 'Code of Criminal Procedure, 1898' by Tamil Nadu Act No. 9 of 1979.].
- [Save as expressly provided in this Act, nothing contained therein] [These words were substituted for the words 'Nothing contained in this Act' by section 19, Act VIII of 1958.] shall affect the operation of the [Code of Criminal Procedure, 1973] [Substituted 'Code of Criminal Procedure, 1898' by Tamil Nadu Act No. 9 of 1979.], [***] [Substituted '(Central Act V of 1898)' by Tamil Nadu Act No. 9 of 1979.].
