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[Cites 0, Cited by 0] [Section 40(4)] [Section 40] [Entire Act]

State of Andhra Pradesh - Subsection

Section 40(4)(a) in The Andhra Pradesh Reorganisation Act, 2014

(a)before the date referred to in sub-section (1) of section 30, in any proceedings transferred to the High Court of Andhra Pradesh by virtue of sub-section (2), or