Punjab-Haryana High Court
Satpal vs Panjab University ,Chd. & Ors on 13 July, 2016
Author: G.S. Sandhawalia
Bench: G.S. Sandhawalia
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CWP No.4783 of 2003
Decided on :13.07.2016
Satpal
... Petitioner
Versus
Panjab University & others ... Respondents
CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
Present : Mr.Gurcharan Singh, Advocate, for the petitioner.
Mr.Ashish Rawal, Advocate, for the respondent-NCTE.
G.S. Sandhawalia, J. (Oral)
Writ petition stands disposed of, in view of the detailed order of even date, passed in CWP-1574-2003 titled Suman Tara & others Vs. Panjab University & another.
JULY 13th, 2016 (G.S. SANDHAWALIA)
sailesh JUDGE
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