Bombay High Court
Jupiter Dyechem Pvt Ltd And Anr vs Songa Shipping Pte Ltd And Anr on 11 January, 2021
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (LODGING) NO.6871 OF 2020
IN
COMMERCIAL SUIT NO.1 OF 2021
Jupiter Dyechem Pvt. Ltd. & Anr. ... Applicants-Plaintiffs
V/s.
Songa Shipping PTE LTD & Anr. ... Defendants
Mr. Rahul Mehta, i/by KMC Legal Venture, for the Applicants-Plaintiffs.
None for the Defendants.
CORAM : A. K. MENON, J.
DATED : 11TH JANUARY 2021. P.C. :
Learned counsel for the plaintiffs seeks withdrawal of the Interim Application since the Suit is already numbered. IA is allowed to be withdrawn.
(A. K. MENON, J.) Sneha Digitally signed by Sneha A. Dixit A. Dixit Date: 2021.01.11 17:14:45 +0530 1/1 2-IAL-6871-2020.doc Dixit