Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 31 in The Companies (Second Amendment) Act, 2002 31. Amendment of section 241.- In section 241 of the principal Act, in sub- section (2), in clause (dd), for the words'' Company Law Board'', the word'' Tribunal'' shall be substituted.
