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State of Uttar Pradesh - Section

Section 74 in The U.P. Narcotic Drugs Rules, 1986

74. Tenure and renewal of licences and permits.

(1)Licences and permits under these rules shall be granted initially for excise year which shall be the year commencing from April 1, and ending March 31, following. Any licence granted in the course of the excise year will remain in force till March 31, following.
(2)No person to whom a licence or a permit is granted under these rules shall have any claim for compensation on the termination or non-renewal thereof.