Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 77 in The State Pharmacy Council Rules, 1951

77.

Certified copies of entries in the Register in Form J may be issued to any one on payment of a fee as per Rule 83.