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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(2) in The U.P. Rice and Paddy (Levy and Regulation of Trade) Order, 1985

(2)The licensed miller or licensed dealer who has delivered levy paddy under sub-clause (i) shall obtain a release certificate and the provisions of clause 5 shall mutatis mutandis apply to movement of such paddy.