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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(3)(c) in The West Bengal Non-Agricultural Tenancy Act, 1949

(c)the market value of the non-agricultural land and the rent which would be payable if the rate were fixed at not more than four per centum of such market-value;