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Bengal Presidency - Section

Section 1086 in Police Regulations, Bengal , 1943

1086. Indent for maps.

- Indents for printed district maps required on public service from the Survey Office of the Central Government shall be submitted direct to the Officer-in-charge of the Map Record and Issue Office, Calcutta, for compliance.Superintendents shall furnish all Subdivisional Police Officers, Circle Inspectors and all police-stations with maps of their respective jurisdictions, which will be supplied by the Director of Land Records and Surveys, Bengal.