Section 142(1)(a) in The Central Goods and Services Tax Rules, 2017

[Cites 0, Cited by 0] [Section 142(1)] [Section 142] [Entire Act]

Union of India - Subsection

Section 142(1)(a) in The Central Goods and Services Tax Rules, 2017

(a)notice issued under section 52 or section 73 or section 74 or section 76 or section 122 or section 123 or section 124 or section 125 or section 127 or section 129 or section 130, a summary thereof electronically in FORM GST DRC-01,

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Union of India - Subsection

Section 142(1)(a) in The Central Goods and Services Tax Rules, 2017