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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Assam - Subsection

Section 77(iii) in The Assam Co-operative Societies Rules, 1953

(iii)"C" Class - Societies where bye-laws and rules are not property observed management is not .satisfactory, the financial position is weak and overdues exceed than that of "B" Class but within 50 per cent of the total outstanding and