Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Bhel Superannuated Executive Forum ... vs Union Of India on 13 July, 2018

Bench: Ranjan Gogoi, R. Banumathi

     ITEM NO.22                           COURT NO.2                   SECTION X

                                S U P R E M E C O U R T O F        I N D I A
                                        RECORD OF PROCEEDINGS

                              Writ Petition(s)(Civil)     No(s).   778/2018

     BHEL SUPERANNUATED EXECUTIVE FORUM (DELHI) & ORS.                  Petitioner(s)

                                                 VERSUS

     UNION OF INDIA & ORS.                                              Respondent(s)

     (FOR ADMISSION )

     Date : 13-07-2018 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE RANJAN GOGOI
                          HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)              Mr. Mohan Parasaran, Sr. Adv.
                                    Mr. Ashwin Kumar D.S., Adv.
                                    Ms. Surbhi Mehta, AOR

     For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                              O R D E R

Heard the learned counsel for the petitioners and perused the relevant material.

Issue notice.

Tag with Writ Petition (C) No.118 of 2018.

(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2018.07.13 16:23:10 IST Reason: