Supreme Court - Daily Orders
Bhel Superannuated Executive Forum ... vs Union Of India on 13 July, 2018
Bench: Ranjan Gogoi, R. Banumathi
ITEM NO.22 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 778/2018
BHEL SUPERANNUATED EXECUTIVE FORUM (DELHI) & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION )
Date : 13-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Mohan Parasaran, Sr. Adv.
Mr. Ashwin Kumar D.S., Adv.
Ms. Surbhi Mehta, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the petitioners and perused the relevant material.
Issue notice.
Tag with Writ Petition (C) No.118 of 2018.
(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2018.07.13 16:23:10 IST Reason: