Patna High Court - Orders
M/S. Hpcl Biofuels Limited vs The Union Of India on 27 March, 2025
Author: A. Abhishek Reddy
Bench: A. Abhishek Reddy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.19747 of 2024
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M/s. HPCL Biofuels Limited
... ... Petitioner/s
Versus
The Union of India & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Rajiv Kumar Singh, Sr. Adv.
: Mr. Manish Kumar, Adv.
: Mr. Indrajeet Bhushan, Adv.
For Respondent : Mr. Alok Ranjan, Adv.
For the Respondent/s : Mr. Additional Solicitor General
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CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
ORAL ORDER
4 27-03-2025At the request of the learned counsel for the respondent No. 2 with the consent of the counsel for the petitioner, post this matter on 02.05.2025.
2. The interim order dated 24.02.2025 shall stand extended till the next date of hearing.
(A. Abhishek Reddy, J) Ayush/-
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