Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Mangal Singh vs State Of Mp on 9 June, 2020

Author: Nandita Dubey

Bench: Nandita Dubey

1 CRA-3202-2020 The High Court Of Madhya Pradesh CRA-3202-2020 (MANGAL SINGH AND OTHERS Vs STATE OF MP AND OTHERS) 1 Gwalior, Dated : 09-06-2020 Shri B.K. Sharma, learned counsel for the appellant. Shri Ranjeet Khanvilkar, learned Panel Lawyer for the State. Case diary is not available. Learned Panel Lawyer for the State seeks and is granted one week's time to serve the notice of this appeal to the victim/complainant and also produce case-diary on the next date of hearing.

List on 16.06.2020.

(NANDITA DUBEY) JUDGE Aman Aman Tiwari 2020.06.09 15:27:52 +05'30'