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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(1)(i) in Jammu and Kashmir Private Security Agencies (Regulation) Rules, 2016

(i)an able bodied person with a clear vision with or without corrective lenses and shall not have such low vision as to render him unfit for duty of a supervisor or guard ;