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[Cites 0, Cited by 0] [Section 50(5)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(5)(b) in The Delhi Police Act, 1978

(b)The provisions of sections 119 to 124 (both inclusive) of the Code of Criminal Procedure, 1973 (2 of 1974), shall, so for as may be, apply in relation to the order under clause (a) to furnish security bond.