Income Tax Appellate Tribunal - Chennai
Martin Builders (P) Ltd., Coimbatore vs Pcit 1(I/C), Coimbatore on 13 March, 2019
आयकर अपीलीय अिधकरण, ''सी'' ायपीठ, चे ई
IN THE INCOME-TAX APPELLATE TRIBUNAL 'C' BENCH, CHENNAI
ी ए. मोहन अलंकामणी, लेखा सद एवं ी धु ु आर.एल रे ी, ाियक सद के सम
Before Shri A. Mohan Alankamony, Accountant Member &
Shri Duvvuru RL Reddy, Judicial Member
I.T.A. No.2089/Chny/2018
िनधारण वष/Assessment Year :2013-14
M/s. Martin Builders (P) Ltd, Principal Commissioner of
No. 54, GN Mills Post, Vs. Income Tax-1, (i/c),
Mettupalayam Road, Coimbatore
Coimbatore-641029
[PAN-AAFCM1331G]
(अपीलाथ /Appellant) ( थ /Respondent)
अपीलाथ की ओर से / Appellant by : Ms. Nithya Sankaran, CA
थ की ओर से/Respondent by Shri R. Clement Ramesh Kumar,
: Addl. CIT
सु नवाई की तारीख/ Date of hearing : 13.03.2019
घोषणा की तारीख /Date of Pronouncement : 13.03.2019
आदे श /O R D E R
PER DUVVURUL RL REDDY, JUDICIAL MEMBER:
This appeal filed by the assessee is directed against the order of the ld. Principal Commissioner of Income Tax, Coimbatore-641018, dated 6.3.2018 relevant to the assessment year 2013-14.
2ITA No. 2089/Chny/2018
2. The learned counsel for the assessee filed a petition saying that the appellant wants to withdraw this appeal. The learned DR has not raised any objection to withdraw this appeal therefore, this appeal is liable to be dismissed as withdrawn.
3. In the result, the appeal filed by the assessee is dismissed as withdrawn.
Order pronounced on the 13th March, 2019 at Chennai.
Sd/- Sd/- (A. MOHAN ALANKAMONY) (DUVVURUL RL REDDY) ACCOUNTANT MEMBER JUDICIAL MEMBER Chennai, Dated, the 13.03.2019 SH, Sr. P.S.
आदे श की ितिलिप अ ेिषत/Copy to: 1. अपीलाथ /Appellant, 2. थ / Respondent,
3. आयकर आयु (अपील)/CIT(A), 4. आयकर आयु /CIT, 5. िवभागीय ितिनिध/DR &
6. गाड फाईल/GF.