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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Maharashtra - Subsection

Section 51(2) in Spicer Adventist University Act, 2014

(2)The said Committee shall consist of Secretaries of Higher and Technical Education Department, Finance Department and Planning Department. The Committee shall submit its report to the Government. After considering the report, the Government may issue necessary orders.]